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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(9) in AICTE (Open and Distance Learning Education) Guidelines for Institutions - Deemed to be Universities, 2019

9.2Every teacher, besides his or her academic responsibilities, shall participate in teaching, curriculum and course material development, undertake examination/test evaluation, invigilation work, general assistance to learners in removing their academic difficulties, and participate in extracurricular and institutional support activities as required.