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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Maharashtra - Subsection

Section 7(1)(d) in The Maharashtra Shops and Establishments Act, 1948

(d)the category, of the establishment, i.e., whether it is shop, commercial establishment, residential hotel, restaurant, eating house, theatre or other place of public amusement or entertainment; and