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State of Punjab - Section

Section 5 in Punjab School Education Board (Employees Service) Regulation, 1988

5. Number and character of posts.

- The service shall comprise the posts as shown in Appendix B to these regulations in separate sections mentioned therein :Provided that nothing in these regulations shall affect the inherent right of the Board to add to or reduce the number of such posts or to create new posts with different designations and scales of pay, whether temporarily or permanently.