Madhya Pradesh High Court
Sudhir Kumar Mangal vs Satish Sharma on 23 January, 2023
Author: Vishal Dhagat
Bench: Vishal Dhagat
IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR Dated: 23-01-2023 Due to paucity of time, following matters could not be taken up, therefore, adjourned as under:
Serial Numbers Next date of listing 46 to 63, 65 to 69, 81 to 84 After a week. 179 to 180, 181 to 187, 189 to 190, 192, 193, After two weeks. 195 to 196.1, 202 to 203 85 to 89, 91, 92, 95, 120 to 152, 155 to 158, After four weeks.
160, 161, 163, 165, 165.2, 166 to 169, 171, 172, 174, 175, 175.1, 177, 255, 256, 258, 260, 263, 263.1, 265, 266.1, 267, 268, 270, 271. 70 to 79, 79.2 to 79.16, 96 to 113, 115 to 119, After six weeks.
253204, 206, 208, 209, 211, 212, 215 to 218, 219, After eight weeks. 220, 221.1, 221.2, 222, 225, 226, 228 to 230, 232 to 234.1, 235, 237, 240.1 to 242, 244, 246 to 249, 277, 278, 280, 281, 284 to 296, 299 to 301.1 Interim order, if any, passed in any of the above matters to continue till next date of hearing.
(VISHAL DHAGAT) JUDGE sp/-
SUNIL Digitally signed by SUNIL KUMAR PATEL DN: c=IN, o=HIGH COURT OF MADHYA PRADESH, ou=HIGH COURT OF MADHYA PRADESH, postalCode=482001, st=Madhya Pradesh, KUMAR 2.5.4.20=3ad456309c8cfa67fdf9acdac6949bbc6ea33 42f02b1af1bdaf3424a04c11d99, pseudonym=EB80E81424E3C3A3FCB5801D65B5734 19C2D9C68, serialNumber=5011B37A3DD5E32019F501F10E878D PATEL 2F118732491B5F40BDC9923237D954365B, cn=SUNIL KUMAR PATEL Date: 2023.01.25 16:51:29 +05'30'