Section 245B(1) in The Income Tax Act, 1961

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Union of India - Subsection

Section 245B(1) in The Income Tax Act, 1961

(1)The Central Government shall constitute a Commission to be called the Income-tax Settlement Commission for the settlement of cases under this Chapter:[Provided that the Income-tax Settlement Commission so constituted shall cease to operate on or after the 1st day of February, 2021.]

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Union of India - Subsection

Section 245B(1) in The Income Tax Act, 1961