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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Gujarat - Subsection

Section 6(1)(a) in The Gujarat Shops and Establishments (Employees Life Insurance) Act, 1980

(a)The contribution payable under this Act in respect of a qualified employee shall comprise of-
(i)contribution payable by the employer (hereinafter referred to as "the employee's contribution"), and
(ii)contribution payable by the qualified employee (hereinafter referred to as "the employee's contribution"),