Section 46 in The Assam Co-operative Societies Rules, 1953
46. Fees for certified copies of documents.
- Certified copies of any documents, which any persons has right under the foregoing sub-rule to inspect, shall be supplied on payment of two rupees for a certificate of registration of a co-operative society and in case of other documents a sum calculated at the rate of four annas for each hundred words of the copy taken, subject to a minimum of rupees two.
