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[Cites 0, Cited by 0] [Section 14(4)] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(4)(iii) in Tamil Nadu Transparency In Tenders Rules, 2000

(iii)in cases of purchase during natural calamities and emergencies declared by the Government under clause (a) of section 16 of the Act;