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[Cites 0, Cited by 3] [Section 298(2)] [Section 298] [Entire Act]

Union of India - Subsection

Section 298(2)(a) in Government of India Act, 1935

(a)prohibits, either absolutely or subject to exceptions, the sale or mortgage of agricultural land situate in any particular area, and owned by a person belonging to some class recognised by the law as being a class of persons engaged in or connected with agriculture in that area, to any person not belonging to any such class; or