Section 16(2)(j) in Andhra Pradesh Entertainments Tax Act, 1939

[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Andhra Pradesh - Subsection

Section 16(2)(j) in Andhra Pradesh Entertainments Tax Act, 1939

(j)for the issue of passes by proprietors of entertainments for the admission of officers who have to perform any duty in connection therewith or any other duty imposed upon them by law; and

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State of Andhra Pradesh - Subsection

Section 16(2)(j) in Andhra Pradesh Entertainments Tax Act, 1939