Section 3(a) in Andhra Pradesh Apartments (Promotion of Construction and Ownership) Act, 1987
(a)"apartment" means a part of the property, including one or more rooms or enclosed spaces located on any one of the floors consisting of a unit in a building, intended to be used for residence, office, practice of any profession or for carrying on any occupation, trade or business or for any other independent use and with a direct exit to a public street,, road or highway or to a common area leading to such street, road or highway.
