Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 1]

Madhya Pradesh High Court

Ashok Kumar vs Smt Vimal Bai on 28 November, 2017

THE HIGH COURT OF MADHYA PRADESH SA-1543-2017 (ASHOK KUMAR Vs SMT VIMAL BAI) 1 Jabalpur, Dated : 28-11-2017 None for the appellants, even in the second round. In absence of learned counsel for the appellants, matter is adjourned.

List after two weeks.

Meanwhile, Office is directed to call for the record.

(RAJEEV KUMAR DUBEY) JUDGE