Madhya Pradesh High Court
Ashok Kumar vs Smt Vimal Bai on 28 November, 2017
THE HIGH COURT OF MADHYA PRADESH SA-1543-2017 (ASHOK KUMAR Vs SMT VIMAL BAI) 1 Jabalpur, Dated : 28-11-2017 None for the appellants, even in the second round. In absence of learned counsel for the appellants, matter is adjourned.
List after two weeks.
Meanwhile, Office is directed to call for the record.
(RAJEEV KUMAR DUBEY) JUDGE