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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

Bombay Presidency - Subsection

Section 19(2)(a) in Bombay Labour Welfare Fund Act, 1953

(a)the agency for and the manner of collection of sum specified in [sub-section (3) of Section 3; and the period within which the same shall be paid to the credit of the Fund;