Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 123(7)] [Section 123] [Entire Act]

State of Rajasthan - Subsection

Section 123(7)(f) in Rajasthan Panchayati Raj Prabodhak Service Rules, 2008.

(f)[ revenue officers other than village revenue officers known as lambardars, malguzars, patels, deshmukhs or by any other name, whose duty is to collect land revenue and who are remunerated by a share of, or commission on, the amount of land revenue collected by them but who do not discharge any police functions; and] [Substituted by Section 36 ibid for Sub-clause (f).]