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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(vi) in The Paradip Port Trust (Licensing of Stevedores) Regulation, 1987

(vi)"Traffic Manager" means the Officer for the time being in charge of the Traffic Department of the Paradip Port Trust and includes the Deputy and Assistant Traffic Managers and any other Officers acting under the authority of the Traffic Manager.