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[Cites 1, Cited by 16]

Himachal Pradesh High Court

Krishan Chand vs . Mahindra And Mahindra on 3 July, 2023

Author: Virender Singh

Bench: Virender Singh

Krishan Chand vs. Mahindra and Mahindra .

Cr. Revision No. 493 of 2022 03.07.2023 Present: Ms. Narvada, Advocate for the petitioner.

Mr. G.C. Gupta, Sr. Advocate with Ms. Meera Devi, Advocate for the respondent. Service is complete.

Order dated 19.09.2022 is stated to have been complied with.

In view of the submissions made by learned counsel for the petitioner, let petitioner as well as authorized representative of the respondent to remain present before this Court on the next date of hearing for conciliation proceedings.

List on 7th August, 2023.







             July 03, 2023                           ( Virender Singh )
                (naveen)                                   Judge





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