Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 173(2)] [Section 173] [Entire Act]

State of Punjab - Subsection

Section 173(2)(ii) in Punjab Municipal Act, 1911

(ii)and take measures to restore the street to the condition it was in before any such alteration, excavation or damage.