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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(l) in Rajasthan Scheduled Debtors (Liquidation of Indebtedness) Act, 1976

(l)words and expressions used, but not defined, in this Act, shall have the same meanings as are assigned to them in the Rajasthan Tenance Act, 1955 (Rajasthan Act 3 of 1955).