Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Uttar Pradesh - Section Section 25 in U.P. Area Development Act, 1976 25. Execution and registration of contract, etc. - Every contract' or assurance of property on behalf on the Authority shall be in writing and be executed by such authority and in such manner as may be provided by regulations.
