Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 79(1)] [Section 79] [Entire Act] State of Odisha - Subsection Section 79(1)(f) in The Orissa Municipal Corporation Act, 2003 (f)the allotment of symbols to candidate for election to the office of the Corporator other than the candidates contesting on political party basis;