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State of Madhya Pradesh - Section

Section 11 in The M.P. Vishwavidyalaya Adhiniyam, 1973

11. Officers of University.

- The following shall be the officers of the University, namely :-
(i)the Kuladhipati;
(ii)the Kulpati;
[(ii-a) the Rector] [Inserted by M.P. Act No. 23 of 1983.];
(iii)the Deans of the Faculties;
(iv)the Registrar;
(v)the Dean of Students Welfare; and
(vi)such other officers in the service of the University as may be declared by the statutes to be officers of the University.