Rajasthan High Court - Jaipur
Ram Narain Yogi S/O Shir Mangi Lal Yogi vs Shri L.N. Soni, I.A.S. District ... on 8 December, 2022
Author: Birendra Kumar
Bench: Birendra Kumar
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Miscellaneous Application No. 237/2019
In
S.B. Civil Contempt Petition No. 436/2016
In
S.B. Civil Writ petition No. 1087/2006
Ram Narain Yogi S/o Shir Mangi Lal Yogi, Aged About 48 Years,
Resident Of 1, Ram Singh Bazar, Jaipur
----Applicant
Versus
1. Shri L.n. Soni, I.a.s. District Collector, Sikar
2. Shri Jagdish Gaur, Sub Divisional Officer Cum Acqisition
Officer, Danta Ramgarh, District Sikar
3. Smt. Ritu Pujari, Sarpanch, Khatu Shyamji, Distt. Sikar
----Respondents
For Applicant(s) : Mr. Ram Kishan Sharma For Respondent(s) : Ms. Archana for Mr. Anil Mehta, AAG/ Sr. Adv.
HON'BLE MR. JUSTICE BIRENDRA KUMAR Order 08/12/2022 Learned counsel for the applicant seeks permission of the court to withdraw the instant misc. application filed in contempt petition. Permission is granted.
Accordingly, instant application is dismissed as withdrawn.
All pending applications stands disposed off.
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