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Himachal Pradesh High Court

Lucky Raj vs . State Of H.P on 10 March, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Lucky Raj Vs. State of H.P Cr.Appeal No.63 of 2023 .

10.3.2023 Present: Mr. Arun Sehgal, Advocate for the appellant.

Mr. Anup Rattan, A.G. with Mr. Y.W. Chauhan, Sr.Addl,A.G., Mr.J.S. Guleria, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer, for the respondent­State.

Admit. Call for the records.

Cr.MP Nos.657 of 2023 Taking into consideration the conviction and sentence as imposed by the Court below, no ground for suspension is made out at this stage. Hence the application is dismissed.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 10.3.2023 (mamta) ::: Downloaded on - 13/03/2023 20:41:53 :::CIS