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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(9) in Secretary, Bihar Gram Katchahry (Employment, Service Conditions and Duties) Rules, 2007

(9)After the approval of the committee the said panel will be published within one month from the last date of receipt of the application on the notice board of the offices of the District Magistrate, District Board, concerned Panchayat Samiti, concerned Gram Panchayat and Gram Katchahry. For raising any objection to the panel a period of fifteen days will be granted.