Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Nagaland - Section Section 203 in Nagaland Excise Rules 203. No licence to be settled with females for sale of country spirit of hemp drugs. - No licences for the sale of country spirit or hemp drugs shall be issued to females.
