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[Cites 0, Cited by 0] [Section 28(3)] [Section 28] [Entire Act]

State of Chattisgarh - Subsection

Section 28(3)(i) in The Chhattisgarh Panchayat Raj Adhiniyam, 1993

(i)one year from the date on which the President or Vice-President enter their respective office;