Calcutta High Court
Pincon Educational Trust vs Suneha Education Society on 20 July, 2022
OD-75
ORDER SHEET
CS/126/2017
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
PINCON EDUCATIONAL TRUST
-VS-
SUNEHA EDUCATION SOCIETY
BEFORE:
The Hon'ble JUSTICE KRISHNA RAO
Date : July 20, 2022.
The Court: In spite of the matter listed in the warning list, none appears on behalf of either of the parties.
This Court has no other alternative but to dismiss CS/126/2017 for default.
Interim order, if any, stands vacated.
(KRISHNA RAO, J.) S.De