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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(1)(i) in Government of Rajasthan Maintenance of Parents and Senior Citizens Rules, 2010

(i)the applicant(s) and the opposite parties do not agree for reference of their dispute to a Conciliation Officer as per Rule 10, or