Delhi High Court - Orders
Suresh Sharma vs Ntro And Ors on 8 February, 2021
Author: Manmohan
Bench: Manmohan, Asha Menon
$~A-2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P. (C) 9852/2020
SURESH SHARMA .....Petitioner
Through: Mr. M.K. Bhardwaj, Advocate
Versus
NTRO AND ORS .....Respondents
Through: Mr. Arun Bhardwaj, CGSC for Mr.
Anshuman, Advocate GP.
Mr. Naresh Kaushik, Advocate for
UPSC.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MS. JUSTICE ASHA MENON
ORDER
% 08.02.2021 The petition has been heard by way of video conferencing. Learned counsel for the petitioner prays for and is permitted to file a rejoinder affidavit before the next date of hearing.
List on 5th August, 2021.
The order be uploaded on the website forthwith. Copy of the order be also forwarded to the learned counsel through e-mail.
MANMOHAN, J ASHA MENON, J FEBRUARY 08, 2021/ak