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Delhi High Court - Orders

Suresh Sharma vs Ntro And Ors on 8 February, 2021

Author: Manmohan

Bench: Manmohan, Asha Menon

$~A-2
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

+     W.P. (C) 9852/2020

      SURESH SHARMA                                     .....Petitioner
                  Through:              Mr. M.K. Bhardwaj, Advocate
                          Versus

      NTRO AND ORS                                       .....Respondents
                          Through:      Mr. Arun Bhardwaj, CGSC for Mr.
                                        Anshuman, Advocate GP.
                                        Mr. Naresh Kaushik, Advocate for
                                        UPSC.

      CORAM:
      HON'BLE MR. JUSTICE MANMOHAN
      HON'BLE MS. JUSTICE ASHA MENON
                 ORDER

% 08.02.2021 The petition has been heard by way of video conferencing. Learned counsel for the petitioner prays for and is permitted to file a rejoinder affidavit before the next date of hearing.

List on 5th August, 2021.

The order be uploaded on the website forthwith. Copy of the order be also forwarded to the learned counsel through e-mail.

MANMOHAN, J ASHA MENON, J FEBRUARY 08, 2021/ak