Calcutta High Court (Appellete Side)
Nirmala Sahu (Samanta) vs Nandigram Braja Mohan Girls' High ... on 23 April, 2024
23.4.2024
142
Ct. no. 652
sb
SA 104 of 2008
Nirmala Sahu (Samanta)
Vs.
Nandigram Braja Mohan Girls' High School & Ors.
Mr. Arabinda Chatterjee, Sr. Adv.
Mr. Golam Mustafa
Ms. Kakali Dutta ...for the Appellant
Mr. Susanta Pal
Ms. Ananya Neogi ....for the respondent nos.
15 & 16 Hearing is concluded and made C.A.V. (Ajoy Kumar Mukherjee, J.)