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State of Rajasthan - Section

Section 142 in Rajasthan Civil Services (Pension) Rules, 1996

142. Issue of New Pension Payment Order on loss.

- If a pensioner losses his half of the Pension Payment Order, a new order may be issued by the Treasury Officer, who should see that no payment is made on the half alleged to be lost by strict observance of Note (2) under Rule 130. The necessary note should be made in the remarks column of the Register maintained at the Treasury.