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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Assam - Subsection

Section 45(2) in Krishnaguru Adhyatmik Visvavidyalaya Act, 2017

(2)Such Annual Statement of Accounts shall, together with copies of the audit report, be submitted, through the Executive Council, to the court and to the State Government and thereupon, the State Government may publish the same in the Official Gazette.