Andhra Pradesh High Court - Amravati
M/S.Trendset Mall Associates, vs The State Of Andhra Pradesh on 16 June, 2025
HIGH COURT OF ANDHRA PRADESH MAIN CASE No: W.P.No.8414 OF 2025 PROCEEDING SHEET SL. DATE ORDER OFFICE NO. NOTE VN,J
6. 16.06.2025 Learned Standing Counsel as well as learned Government Pleader seek time for filing counter affidavits.
Interim order granted earlier on 10.04.2025 is extended until further orders.
Post the matter on 16.07.2025.
________ VN,J Scs