Delhi High Court - Orders
Devkumar G Aggarwal & Ors vs Mandir Sitaramji & Anr on 5 January, 2021
Author: Navin Chawla
Bench: Navin Chawla
$~4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 1/2021
DEVKUMAR G AGGARWAL & ORS. ..... Petitioners
Through: Mr.Dhavish Chitkara &
Ms.Deepshikha Malhotra, Advs.
versus
MANDIR SITARAMJI & ANR. ..... Respondents
Through: Mr.Yeeshu Jain, Standing Counsel for
R-2 with Ms.Jyoti Tyagi, Adv.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 05.01.2021 This petition has been heard through video conferencing. CM APPL. 101/2021 & 102/2021 (Exemptions) Allowed, subject to all just exceptions. CM(M) 1/2021 & CM APPL. 100/2021 Issue notice.
Notice is accepted by Mr.Yeeshu Jain, Standing Counsel on behalf of the respondent no. 2. Let notice of this petition be served on the respondent no. 1 by way of speed post and courier, returnable on 19th February, 2021, to be listed alongwith CM(M) 618/2020.
NAVIN CHAWLA, J JANUARY 5, 2021/rv