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State of Uttar Pradesh - Section

Section 97A in U.P. Zamindari Abolition and Land Reforms Rules, 1952

97A. [ [Substituted by Notification No. 2221-R/I-A-1042-1955, dated 10 01.1956.]

In case of payment through a duly authorized agent, the Treasury/Sub-Treasury Officer shall maintain a register in R.G. Form 40 and enter therein the necessary particulars before making payments.]