Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 349] [Entire Act] Union of India - Subsection Section 349(i) in Rules of Procedure and Conduct of Business in Lok Sabha (i)shall not read any book, newspaper or letter except in connection with the business of the House;
