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State of Jammu-Kashmir - Section

Section 35 in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997

35. Appointment of staff by the market committee.

- Every market committee may appoint such other officer and servants as may be necessary and proper or the efficient discharge of its duties :Provided that no post shall be created save with the prior sanction of the Director/Board.Chapter-VII Regulation of Trading