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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Madhya Pradesh - Subsection

Section 55(2) in The Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Madhya Pradesh Rules, 1981

(2)A copy of the notice shall be sent to the Inspector and whenever any changes occur, the same shall be communicated to him forthwith.