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State of Uttar Pradesh - Section

Section 777 in Rules under the United Provinces Excise Act, 1910

777. Calculation of duty in case of obscuration.

- When it is known or suspected that saccharine or other matter of such a nature as to prevent the true strength being ascertained by means of the hydrometer, is present in spirit, the number of degree to be added to the apparent strength on account of obscuration shall be certified by the Chemical Examiner to the Government of Uttar Pradesh on analysis of a sample of the spirit submitted to him and duty shall be calculated on the quantity and strength of such spirit after the addition of the number of degrees of proof certified as necessary to be added to the apparent strength, as ascertained by the hydrometer.