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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(1) in Bihar Lift Irrigation Rules, 1978

(1)The Sub-divisional Lift Irrigation Officer may in consultation with the applicants for any lease and with the Ziladar appoint one or more persons to be Lambardars to represent all the applicants jointly or may appoint a person to be Lambardar to represent any group of such applicants.