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State of Rajasthan - Section

Section 21 in The Rajasthan Tenancy (Board Of Revenue) Rules, 1955

21. Preparation of map and demarcation of sub-divided fields.

- The Tehsildar shall prepare and place on record map showing in different colours the plots given to each party, and if any field has been sub-divided, he shall demarcate the portion at the expense of the parties.