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[Cites 0, Cited by 0] [Section 50(6)] [Section 50] [Entire Act]

NCT Delhi - Subsection

Section 50(6)(e) in The Delhi Metro Airport Express Line, General Rules, 2010

(e)the train operator of the assisting train shall secure his train and open the appropriate end-door and ramp (if any) of his train and report completion to the traffic controller;