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[Cites 0, Cited by 0] [Section 69(2)] [Section 69] [Entire Act]

State of Rajasthan - Subsection

Section 69(2)(h) in Rajasthan Highways Act, 1995

(h)rules subject to which a highway or portion of it may be closed to traffic or any class or traffic or the number and speed or weight of vehicles using the highway may be regulated under section 51;