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[Cites 0, Cited by 0] [Section 7(17)] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(17)(ii) in The Bihar Civil Court Staff (Class III and Class IV) Rules, 2009

(ii)The entire process of recruitment from the stage of advertisement up to preparation of the panel shall be completed under the supervision and control of the Appointment Committee.