Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 72(1)] [Section 72] [Entire Act]

State of Uttar Pradesh - Subsection

Section 72(1)(d) in U.P. Revenue Code, 2006

(d)[one District Government Counsel (Revenue) and one or more Additional District Government Counsel (Revenue) for the district headquarters] [Substituted 'one District Government Counsel (Revenue) for the district headquarters' by U.P. Act No. 4 of 2016, dated 11.3.2016.].