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Union of India - Section

Section 16 in The Static And Mobile Pressure Vessels (Unfired) Rules, 1981

16. Markings on pressure vessels .-Every vessel shall have a metal plate permanently fixed to it showing the following particulars which shall be visible from the ground level, namely:-

(i)manufacturer's name and identification marks;
(ii)the standard or code to which the vessel is constructed;
(iii)official stamp of the Inspector;
(iv)design pressure in kg/cm2;
(v)date of initial hydrostatic test and the subsequent test;
(vi)hydrostatic test pressure in kg/cm2;
(vii)water capacity in litres;
(viii)gas capacity, if filled with liquefiable gas; and
(ix)name or chemical symbol of the gas for which the vessel is to be used.