Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 587] [Entire Act] State of Uttar Pradesh - Subsection Section 587(1) in Rules under the United Provinces Excise Act, 1910 (1)The manufacture of gur or other similar product which is not an intoxicant shall be carried on at the premises.
