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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(1)(o) in Karnataka Professional Educational Institutions (Regulation of Admission and Determination of Fee) Act, 2006

(o)"Other Backward Classes" means class or classes of citizens who are socially and educationally backward as may be notified by the State Government;