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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 2(f) in Securities and Exchange Board of India (Portfolio Managers) Regulations, 1993

(f)Words and expressions used and not defined in these regulations but defined in the Act [* * *] [Omitted 'and the rules' by the SEBI (Portfolio Managers) (Second Amendment) Regulations, 2006, w.e.f. 07-09-2006.] shall have the meanings respectively assigned to them in the Act [* * *] [Omitted 'or the rules, as the case may be' by the SEBI (Portfolio Managers) (Second Amendment) Regulations, 2006, w.e.f. 07-09-2006.].