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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tripura - Subsection

Section 6(1) in Tripura Professions, Trades, Callings and Employments Taxation Act, 1976

(1)There shall be the following classes of taxing authorities for the purposes of this Act, namely :
(a)Commissioner,
(b)Deputy Commissioner,
(c)Assistant Commissioner,
(d)Superintendent, and
(e)Inspectors.